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Muzaffarnagar Riots Case: Special Court Sentences BJP MLA Vikram Saini to 2 Yrs. in Prison - (12 Oct 2022)

CRIMINAL

Special court in Uttar Pradesh's Muzaffar Nagar district has sentenced BJP MLA Vikram Saini, and 10 others to 2 years in imprisonment in connection with the 2013 Muzaffar Nagar riots case, while another accused has been awarded one-year imprisonment.

Tags : SPECIAL COURT   MUZAFFARNAGAR RIOTS   IMPRISONMENT  

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