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Delhi HC: Mutual Respect Between Bar And Bench Essential for Vibrant Legal System - (12 Oct 2022)

CIVIL

Delhi High Court while observing that lawyers are expected to always address court with deference and adverse remark by a judge against counsel in a judicial order have serious consequences, has held that mutual respect between the bench and bar is essential for a vibrant and vigorous legal system.

Tags : DELHI HIGH COURT   BAR AND BENCH   MUTUAL RESPECT  

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