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Lucknow Court Orders Registration of FIR Against Flipkart Officials for Selling Fake Apple AirPods - (12 Oct 2022)

CRIMINAL

Lucknow Court has ordered the registration of a First Information Report (FIR) against Flipkart Officials after admitting a complaint filed before it by a city-based advocate alleging that he was sold fake/counterfeit Apple Airpods by the E-Commerce giant.

Tags : LUCKNOW COURT   FIR   FLIPKART   FAKE  

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