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Supreme Court Uphelds Quashing of Calcutta University Vice Chancellor's Reappointment - (11 Oct 2022)

EDUCATION

Supreme Court while dismissing plea filed by State of West Bengal against High Court order of setting aside re-appointment of Sonali Banerjee as Vice-Chancellor (VC) of Calcutta University, has held that State usurped the powers of Chancellor (Governor) while re-appointing her as VC.

Tags : SUPREME COURT   VICE-CHANCELLOR   CALCUTTA UNIVERSITY  

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