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SC to Gali Janardhan Reddy: Remain Out of Bellary District During Mining Scam Case Trial - (11 Oct 2022)

CRIMINAL

Supreme Court has refused to completely lift the bail condition imposed on former Karnataka Minister Gali Janardhan Reddy that he should not enter Bellary district while the trial in the multi-crore illegal mining case is going on.

Tags : SUPREME COURT   MINING SCAM   BAIL CONDITION  

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