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Kerala HC: Admission Can’t be Denied Merely on Speculation That Candidate Will Disrupt Discipline - (11 Oct 2022)

EDUCATION

Kerala High Court while directing a college to admit a candidate, has held that it may be true that there was an incident in the past, which led to a police complaint being filed against the petitioner, but college can’t deny admission merely on speculation that he will disrupt discipline.

Tags : KERALA HIGH COURT   ADMISSION   DISCIPLINE  

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