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Delhi HC Dismisses Sachin Waze's Plea Against UAPA Sanction in Antilia Bomb Scare Case - (07 Oct 2022)

CRIMINAL

Delhi High Court has dismissed the plea moved by former Mumbai police officer Sachin Waze for quashing of the prosecution sanction granted under Unlawful Activities Prevention Act (UAPA) against him in connection with Antilia bomb scare case.

Tags : DELHI HIGH COURT   UAPA   ANTILIA BOMB SCARE CASE  

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