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Delhi Court Denies Bail to Saleem Malik in Delhi Riots Larger Conspiracy Case - (07 Oct 2022)

CRIMINAL

Delhi Court has denied bail to Saleem Malik alias Munna, an accused in case alleging larger conspiracy behind 2020 North East Delhi riots and held that he attended conspiratorial meetings and was also one of the organizers of Chand Bagh protest site where alleged inflammatory speeches were given.

Tags : DELHI COURT   DELHI RIOTS   BAIL  

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