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Ker. HC Cracks Whip on Buses With Illegal Alterations & YouTube Vloggers Promoting Such Vehicles - (07 Oct 2022)

MOTOR VEHICLES

Kerala High Court while initiating suo moto proceedings on Vadakkancherry bus accident, has called for strong action against tourist buses fitted with illegal modifications and YouTube vloggers who promote such vehicles which pose potential threat to safety of passengers and other road users.

Tags : KERALA HIGH COURT   ILLEGAL MODIFICATIONS   TOURIST BUSES  

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