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Delhi HC to DDA: Pay ?10 Lakh to Kin of Two Men Who Died in Outer Delhi Sewer - (07 Oct 2022)

HUMAN RIGHTS

Delhi High Court has directed the Delhi Development Authority (DDA) to pay a compensation of Rs. 10 lakhs each to the family of two men, who died due to inhalation of toxic gases inside a sewer in city's Mundka area.

Tags : DELHI HIGH COURT   DDA   COMPENSATION  

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