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Centre Appoints Delhi HC Judge Justice Dinesh Kumar Sharma as Presiding Officer of UAPA Tribunal - (06 Oct 2022)

CRIMINAL

Central Government has appointed Delhi High Court judge Justice Dinesh Kumar Sharma as the Presiding Officer of the Unlawful Activities (Prevention) Tribunal which will review the ban imposed on the Popular Front of India (PFI) and its affiliated organisations.

Tags : CENTRAL GOVERNMENT   UAPA   PFI BAN  

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