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Bombay High Court Grants Bail to Anil Deshmukh in Money Laundering Case - (06 Oct 2022)

CRIMINAL

Bombay High Court has granted bail to former Maharashtra home minister Anil Deshmukh, 73, in a money laundering case being investigated by the Enforcement Directorate. However, Deshmukh will continue to remain in prison as he in custody in another case too.

Tags : BOMBAY HIGH COURT   ANIL DESHMUKH   MONEY LAUNDERING  

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