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Jammu and Kashmir High Court Seeks Status Report on 'Rs 44000 Cr Package' - (20 Aug 2015)

Jammu and Kashmir High Court has sought status report from Government of India with regard to Rs 44000 crore special package sought by government for relief and rehabilitation of September 2014 flood victims.

Tags : JAMMU AND KASHMIR HIGH COURT  RS 44000 CR PACKAGE  

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