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DCDRC: E-Commerce Portal Liable if Seller Does Not Mention Country of Origin of Product - (03 Oct 2022)

CONSUMER

District Consumer Disputes Redressal Commission (DCDRC), Hyderabad while holding an e-commerce platform liable for vendor not displaying country of origin of product, has held that inducing consumer to purchase particular product without mentioning origin of country is a deceptive practice.

Tags : DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION   COUNTRY OF ORIGIN   E-COMMERCE PLATFORM  

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