Allahabad HC Explains: Does Conversion Automatically Strip a Person of Scheduled Tribe Status?  ||  Delhi HC Rejects Vimal Elaichi Plea against FDA Notice to Shah Rukh Khan, Ajay Devgn, Tiger Shroff  ||  Calcutta HC Upholds Jail Term for Owner Over Unauthorised Construction under Roof-Repair Permit  ||  P&H HC: 'Judges Must Have Spine to Do Justice'; 76-Year-Old PMLA Accused Gets Bail on Ill-Health  ||  Punjab & Haryana HC: Bail Granted to Two More UGC NET Paper Leak Accused, Including Kingpin  ||  Kerala HC: Police Cover for Big TV Journalist Threatened over Muslim Scholar's Remarks  ||  SC: Electricity Dues over 2 Years Recoverable only if Shown Continuously as Outstanding  ||  Allahabad HC Criticises UP Govt for Using Goondas Act as a ‘Tool of Oppression’  ||  Gujarat HC: Complaint Made in Good Faith does not Amount to Defamation  ||  Allahabad HC: Bar Association Membership Disputes Are Private, Outside Writ Jurisdiction    

Finance Minister to review performance of Credit and other Welfare Schemes for Scheduled Castes in Public Sector Banks tomorrow- (Press Information Bureau) (26 Sep 2022)

MANU/PIBU/3987/2022

Banking

Union Finance & Corporate Affairs Minister Smt. Nirmala Sitharaman will review performance of Credit and other Welfare Schemes for Scheduled Castes in Public Sector Banks here tomorrow. The meeting would also be graced by the Chairman, National Commission for Scheduled Castes (SCs) and heads of Public Sector Banks and Financial Institutions like SIDBI, NABARD. Along with the Union Finance Minister, the meeting will also be attended by the Union Ministers of State for Finance Shri Pankaj Chaudhary and Dr. Bhagwat Kisanrao Karad, Secretary, and Department of Financial Services (DFS).

The Government has launched various schemes specifically for Scheduled Castes that includes the Stand-Up India Scheme, Credit Enhancement Guarantee Scheme for Scheduled Castes (CEGSSC) and the Venture Capital Fund for Scheduled Castes. Besides these schemes, the Government has emphasised on inclusive growth for all segments of society.

Credit given to persons belonging to the Scheduled Caste community by the banks as well as under various loan schemes such as Stand up India, Pradhan Mantri Mudra Yojana, National Rural Livelihood Mission (NRLM), National Urban Livelihoods Mission (NULM), Credit Guarantee Fund Trust for Micro and Small Enterprises (CGTMSE), Education Loan, Credit Enhancement Guarantee Scheme for Scheduled Castes (CEGSSC), Venture Capital Fund for SCs etc will be reviewed in the meeting.

The meeting would also review the measures undertaken for the welfare of Scheduled Castes in the Banks. The review will focus on reservation, backlog vacancies and action taken to fill up the same and the functioning of welfare and grievances redressal mechanism including meetings with Welfare Associations, appointment of Chief Liaison Officers (CLOs), constitution of Grievance Redressal Cell etc.

Tags : PERFORMANCE   CREDIT SCHEMES   REVIEW  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved