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Calcutta HC: Right to Privacy Entitles Person to Carry Secrets to Grave - (03 Oct 2022)

RIGHT TO INFORMATION

Calcutta High Court while directing police to immediately withdraw WhatsApp messages and photographs of deceased woman with her friend, that were disclosed by it under RTI Act, has held hat right to privacy also includes belief that a person should be allowed to carry their secrets to the grave.

Tags : CALCUTTA HIGH COURT   PRIVACY   WHATSAPP  

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