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Delhi HC Dismisses Satyendar Jain's Plea Against Transfer of Proceedings in PMLA Case - (03 Oct 2022)

CRIMINAL

Delhi High Court has dismissed the plea moved by Aam Aadmi Party leader Satyendar Jain challenging the transfer of proceedings against him in money laundering case from a Special Court to another judge recently, and stated that the apprehensions of Enforcement Directorate are not unreasonable.

Tags : DELHI HIGH COURT   MONEY LAUNDERING   TRANSFER   SATYENDAR JAIN  

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