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Delhi Court Grants Bail to Sharjeel Imam in 2019 Sedition Case - (30 Sep 2022)

CRIMINAL

Delhi Court has granted bail to former JNU student Sharjeel Imam in a sedition case which accuses him of delivering a ‘provocative speech’ that allegedly led to violence in the Jamia Nagar area in 2019.

Tags : DELHI COURT   SEDITION   BAIL  

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