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Bombay HC: Dandiya And Garba Can be Performed Without Loudspeakers And DJ Sound - (30 Sep 2022)

CIVIL

Bombay High Court while granting permission to Ramdaspeth Plot Owners and Residents Association to organize its Navratri festival including dandiya and garba performances in a silence zone, has held that religious celebration can still be performed in a purely traditional and religious way.

Tags : BOMBAY HIGH COURT   RELIGIOUS CELEBRATIONS   LOUDSPEAKERS  

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