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SC: Lion Statue on Top of New Parliament Building Does Not Violate State Emblem Act - (30 Sep 2022)

CIVIL

Supreme Court has held that the lion sculpture installed atop the new Parliament building under construction as part of the Central Vista project does not violate the State Emblem of India (Prohibition of Improper Use) Act, 2005.

Tags : SUPREME COURT   CENTRAL VISTA   EMBLEM  

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