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Govt. Notifies SC/ST (Prevention of Atrocities) Amendment Rules, 2016 - (18 Apr 2016)

Amendments done in the Principal Rules namely the Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Rules, 1995 by the Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Rules, 2016 have been notified.

Tags : SC/ST (PREVENTION OF ATROCITIES) AMENDMENT RULES   2016  

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