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Allahabad HC Initiates Criminal Contempt Proceedings Against Litigants for Filing Forged Documents - (30 Sep 2022)

CRIMINAL

Allahabad High Court has initiated suo moto criminal contempt proceedings against two litigants for filing forged documents before the high court and issued non-bailable warrants of arrest against them.

Tags : ALLAHABAD HIGH COURT   CRIMINAL CONTEMPT   FORGED DOCUMENTS  

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