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Kerala HC Directs PFI to Deposit Over Rs 5 Crores Towards Hartal Damages - (29 Sep 2022)

CIVIL

Kerala High Court has directed Popular Front of India (PFI) to deposit amount of Rs.5.20 crores towards damages estimated by State Government as well as KSRTC as arising from destruction/damage caused to public/private property in State, within a period of two weeks.

Tags : KERALA HIGH COURT   PFI   DAMAGES  

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