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Delhi HC Sets Aside Ban on Manufacture & Sale of Chewing Tobacco Products in National Capital - (29 Sep 2022)

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Delhi High Court has quashed notifications prohibiting manufacture, storage, distribution or sale of Chewing Tobacco Products in national capital, and held that notifications were issued in a mechanical manner without following general principles laid down under Food Safety and Standards Act, 2006.

Tags : DELHI HIGH COURT   CHEWING TOBACCO PRODUCTS   NATIONAL CAPITAL  

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