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Delhi HC Dismissed Facebook India’s Petition Challenging Probe Initiated by CCI - (29 Sep 2022)

MRTP/ COMPETITION LAWS

Delhi High Court has dismissed Facebook India's petition challenging the probe initiated by Competition Commission of India (CCI) against it in connection with the national regulator's investigation into WhatsApp's privacy policy of 2021.

Tags : DELHI HIGH COURT   WHATSAPP PRIVACY POLICY   CCI  

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