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Kerala HC Denies Bail to Sri Lankan Fishermen Apprehended on Suspicion of Involvement in Drug Cartel - (29 Sep 2022)

CRIMINAL

Kerala High Court has denied bail to six Sri Lankan fishermen who had been apprehended by the Indian Coast Guard officials on suspicion that they are part of international drug cartels and had been involved in transporting the same at the time of apprehension.

Tags : KERALA HIGH COURT   BAIL   DRUG CARTEL  

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