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Central Information Commission (CIC) Dismisses Khemka’s Plea Seeking Compensation from PMO - (18 Apr 2016)

CIC has rejected a plea of whistle blower IAS officer Ashok Khemka seeking compensation from PMO and penalty on an official for delay in disclosing a letter from Congress chief Sonia Gandhi letter to the then Prime Minister on the suspension of IAS officer Durga Shakti Nagpal by the UP Govt.

Tags : CIC   ASHOK KHEMKA   PMO  

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