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SC Rejects Uddhav Group's Plea to Stop EC from Deciding Shinde's Claim as Real Shiv Sena - (28 Sep 2022)

ELECTION

Supreme Court while refusing the application for stay filed by Uddhav Thackeray group, has refused to stop the Election Commission (EC) of India from deciding the claim of Eknath Shinde group as the real Shiv Sena.

Tags : SUPREME COURT   ELECTION COMMISSION   SHIV SENA  

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