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SC: Leave Encashment Benefit is Part of Salary - (28 Sep 2022)

SERVICE

Supreme Court while observing that leave encashment is part of salary, has held that condition in Rajasthan Voluntary Rural Education Service Rules, 2010 that barred carry forward of balance privilege leave is an arbitrary and unconscionable condition, which cannot be enforced.

Tags : SUPREME COURT   LEAVE ENCASHMENT   SALARY  

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