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NGT Seeks Report on Groundwater Quality Near Defunct Bandhwari Waste Treatment Plant - (18 Apr 2016)

National Green Tribunal (NGT) has directed Central Ground Water Authority to submit a report on the quality of groundwater near the defunct Bandhwari municipal waste treatment plant.

Tags : NATIONAL GREEN TRIBUNAL   CENTRAL GROUND WATER AUTHORITY   BANDHWARI MUNICIPAL WASTE TREATMENT PLANT  

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