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Delhi HC Passes Interim Injunction Order in Favour of Delhi LG in Suit Against AAP - (27 Sep 2022)

CIVIL

Delhi High Court has passed an ad interim injunction order in favour of Delhi's Lieutenant Governor Vinai Kumar Saxena and against Aam Aadmi Party (AAP) and its five leaders in connection with a matter pertaining to their corruption allegations against him.

Tags : DELHI HIGH COURT   INJUNCTION   LIEUTENANT GOVERNOR  

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