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P&H High Court: Revisit Policy on Reserving Posts on Rotation Basis - (18 Apr 2016)

P&H High Court, in a move to bring a significant development that may change the way gram panchayats elections are held in Haryana, has asked an Additional Chief Secretary to revisit the policy on reserving posts of panch and sarpanch on rotation basis.

Tags : P&H HIGH COURT   GRAM PANCHAYATS ELECTIONS  

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