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SC Dismisses Plea Seeking to Restrain Political Parties from Using Symbols After Polls - (26 Sep 2022)

ELECTION

Supreme Court while dismissing a petition which sought a direction that political parties cannot use election symbols allotted to them as party symbols beyond the period of elections, has held that relief claimed was disruptive of the election process.

Tags : SUPREME COURT   ELECTION   POLITICAL PARTIES  

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