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Kerala HC Extends Stay on Transfer of Sessions Judge Who Passed 'Provocative Dress' Order - (26 Sep 2022)

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Kerala High Court has extended its stay on the transfer of Principle District and Sessions Judge, Kozhikode, S. Krishna Kumar, who had passed the controversial 'Provocative Dress' order in Civic Chandran's case, to the post of Presiding Officer, Labour Court, Kollam.

Tags : KERALA HIGH COURT   TRANSFER   PROVOCATIVE DRESS  

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