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Kar. HC Accepts Revised Method for Assigning CET Ranking to Repeater Students - (26 Sep 2022)

EDUCATION

Karnataka High Court has accepted the revised method formulated by the state government for assigning CET rankings to repeater-students, for admission to undergraduate courses in Engineering and Technology for the academic year 2022-23.

Tags : KARNATAKA HIGH COURT   CET   REVISED METHOD  

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