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Del. HC Allows Unvaccinated Teacher to Resume Duties After AIIMS Says 'At Risk of Allergic Reaction' - (26 Sep 2022)

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Delhi High Court has directed a private school in Delhi to allow an unvaccinated teacher to re-join duties after AIIMS concluded that he was at a higher risk of developing an allergic reaction to the COVID-19 vaccine as compared to others.

Tags : DELHI HIGH COURT   COVID-19   ALLERGIC REACTION   VACCINE  

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