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Kerala HC to State: Inform How Losses Caused to KSRTC on Hartal Will be Recovered from PFI - (26 Sep 2022)

CIVIL

Kerala High Court has observed that Popular Front India (PFI) should be held responsible for losses suffered by KSRTC during protest, and directed State to inform how it proposes to recover from the PFI losses caused KSRTC on account of attacks against buses and loss of trips during flash hartal.

Tags : KERALA HIGH COURT   FLASH HARTAL   KSRTC  

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