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P&H HC Orders Removal of Blockade by Bhartiya Kisan Union on National Highway - (26 Sep 2022)

CIVIL

Punjab and Haryana High Court has ordered Haryana Government to remove the blockade by farmers led by Bhartiya Kisan Union on National Highway at Shahbad in Kurukshetra and remarked that such activities are illegal and can’t be permitted.

Tags : PUNJAB AND HARYANA HIGH COURT   BLOCKADE   NATIONAL HIGHWAY  

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