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Delhi Court Frames Charges Against Five in Murder Case During Delhi Riots - (26 Sep 2022)

CRIMINAL

Delhi Court has framed charges against five men, accused of murdering a 40-year-old man during the 2020 riots, for promoting enmity between different religious groups and committing public mischief, after noting they were allegedly part of a mob which attacked ‘every Hindu who passed by’.

Tags : DELHI COURT   MURDER   DELHI RIOTS  

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