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Bombay HC Allows Uddhav Thackeray Led Shiv Sena to Hold Dussehra Rally at Shivaji Park - (26 Sep 2022)

CIVIL

Bombay High Court while allowing Uddhav Thackeray led Shiv Sena to hold the party's annual Dussehra rally at Shivaji Park on October 5, 2022, has set aside BMC's order refusing permission and directed BMC to grant permission from October 2-6, 2022.

Tags : BOMBAY HIGH COURT   SHIV SENA   BMC   DUSSEHRA RALLY  

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