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Delhi HC to State: Install Advanced Cardiac Life Support Facility at Court Premises - (23 Sep 2022)

CIVIL

Delhi High Court has directed the Delhi Government to ensure that Advanced Cardiac Life Support (ACLS) facility is installed in its premises and also explore possibility of either stationing ACLS ambulances in every District Court or allowing setting up of portable cabins for the same.

Tags : DELHI HIGH COURT   ACLS   COURT PREMISES  

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