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SC Refuses to Modify Order Granting Compensation to Families Displaced by Sardar Sarovar Project - (23 Sep 2022)

CIVIL

Supreme Court has dismissed an application seeking clarification/modification of order passed by the Supreme Court, wherein it had directed concerned authorities to disburse Rs. 60 lakh for each of about 700 families displaced by Sardar Sarovar Project on river Narmada in Madhya Pradesh.

Tags : SUPREME COURT   SARDAR SAROVAR PROJECT   COMPENSATION  

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