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SC Appoints Former Judge L Nageswara Rao for Amending IOA’s Constitution - (23 Sep 2022)

CIVIL

Supreme Court has appointed its former Judge L. Nageswara Rao, to take over the process of amending the Indian Olympic Association’s (IOA) constitution, preparing its electoral rolls; and conducting elections to its executive body.

Tags : SUPREME COURT   INDIAN OLYMPIC ASSOCIATION   CONSTITUTION  

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