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Bom HC to Pune Police: Do You Take Cognizance of FB Posts Only When They Are Against Politicians? - (22 Sep 2022)

CRIMINAL

Bombay High Court while grilling a senior police inspector from Pune for his conduct in a matter pertaining to a woman lawyer's safety, asked if cognizance of Facebook posts are to be taken only when it is against a politician and is it not an offence when derogatory words are spoken against others.

Tags : BOMBAY HIGH COURT   PUNE POLICE   FACEBOOK POST  

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