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Allahabad HC Sentences Mukhtar Ansari to 7 Year Jail For Abusing And Threatening Jailer in 2003 - (22 Sep 2022)

CRIMINAL

Allahabad High Court has sentenced former UP MLA Mukhtar Ansari to 7 years in jail after holding him guilty of intimidating a Jailer who was performing public duty by abusing him and pointing a revolver/pistol toward him, and threatening to kill him in the year 2003.

Tags : ALLAHABAD HIGH COURT   MUKHTAR ANSARI   ABUSING   INTIMIDATING  

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