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Kerala HC Grants Bail to Headload Worker Who Shared Indecent Facebook Posts Against Muhammad Nabi - (21 Sep 2022)

CRIMINAL

Kerala High Court has granted bail to a headload worker booked under Section 153 A of Indian Penal Code and Section 120(o) of the Kerala Police Act for sharing indecent and scandalous Facebook posts on Muhammed Nabi.

Tags : KERALA HIGH COURT   INDIAN PENAL CODE   BAIL  

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