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Delhi HC Stays CCPA’s Order Asking Amazon to Recall Items And Reimburse Customers - (21 Sep 2022)

CONSUMER

Delhi High Court has stayed an order passed by Central Consumer Protection Authority (CCPA) asking Amazon to recall the domestic pressure cookers that allegedly did not meet the mandatory standards and reimburse the costumers.

Tags : DELHI HIGH COURT   CCPA   AMAZON   PRESSURE COOKER  

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