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Orissa HC: Collector Can Transfer Gram Rozgar Sevaks for Administrative Exigencies - (20 Sep 2022)

CIVIL

Orissa High Court has held that Collector can transfer Gram Rozgar Sevakas, who are engaged under Section 18 of the Mahatma Gandhi National Rural Employment Guarantee Act, 2005 (MGNREGA) read with the MGNREG's Operational Guidelines, 2013, for administrative exigencies.

Tags : ORISSA HIGH COURT   MGNREGA   ROZGAR SEVAKS  

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