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Bombay HC Orders Demolition of Illegal Portions of Union Minister Narayan Rane's Residence - (20 Sep 2022)

CIVIL

Bombay High Court while refusing to direct BMC to consider regularising 300% additional construction at Union Minister Narayan Rane's Juhu residence, has ordered demolition of the illegal portion of the residence within two weeks.

Tags : BOMBAY HIGH COURT   DEMOLITION   NARAYAN RANE  

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