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SC Upholds Validity of Haryana Sikh Gurudwara (Management) Act 2014 - (20 Sep 2022)

CIVIL

Supreme Court has upheld the validity of the Haryana Sikh Gurudwara (Management) Act 2014 and dismissed the petitions challenging the constitutionality of the Act.

Tags : SUPREME COURT   CONSTITUTIONALITY   GURUDWARA  

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